Vishna Ram vs State Of Rajasthan
2021 Latest Caselaw 15587 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 13906/2021

1. Vishna Ram S/o Shri Luna Ram Ji, Aged About 43 Years, By Caste Meghwal, R/o Meghwalo Ka Bas, Village Cherai, Tehsil Osiya, Distt. Jodhpur.

2. Prabhu Dayal S/o Shri Siya Ram, Aged About 33 Years, By Caste Meghwal, R/o Meghwalo Ki Dhaniya, Near Army Tower, Village Cherai, Distt. Jodhpur.

3. Jagdish S/o Shri Basti Ram, Aged About 32 Years, By Caste Meghwal, R/o 234, Meghwalo Ki Dhaniya, Near Lohawat Road, Ekal Khori, Tinwari, Distt. Jodhpur.

4. Om Prakash S/o Shri Bhura Ram, Aged About 32 Years, By Caste Meghwal, R/o Meghwalo Ka Bas, Village Cherai, Tehsil Osiya, Distt. Jodhpur.

5. Rana Ram S/o Shri Moti Ram, Aged About 55 Years, By Caste Meghwal, R/o Meghwalo Ka Bas, Village Cherai, Tehsil Osiya, Distt. Jodhpur.

6. Tara Chand S/o Shri Kana Ram, Aged About 35 Years, By Caste Meghwal, All Villagers Meghwal Samaj, Gram Panchayat Cherai, Tehsil Osiya, Distt. Jodhpur.

----Petitioners Versus

1. State Of Rajasthan, Through The Chief Secretary Govt. Of Raj. Jaipur.

2. State Of Rajasthan, Through Secretary, D.l.b., Jaipur.

3. Distt. Collector, Jodhpur.

4. Sdm, Osiya, Distt. Jodhpur.

5. Bdo, Tinwari, Tehsil Osiya, Distt. Jodhpur.

6. Tehsildar, Osiya, Distt. Jodhpur.

(2 of 2) [CW-13906/2021]

7. Sarpanch, Cherai Tehsil Osiya, Distt. Jodhpur.

8. Gram Sevak, Gram Panchayat, Tehsil Osiya, Distt.

Jodhpur.

----Respondents

For Petitioner(s) : Mr. M.L. Balai

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

Issue notice. Issue notice of stay petition as well.

In the meantime, if any pattas are issued by the

respondents in relation to the disputed land, the same

shall be subject to the decision of this writ petition.

(VIJAY BISHNOI),J

274-msrathore/-

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