Harish Choudhary vs State Of Rajasthan
2021 Latest Caselaw 15579 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14182/2021

Harish Choudhary S/o Shri Bhuraram Choudhary, Aged About 40 Years, Karni Colony, Near Kisan Hostel, Ghosinada, Nagaur (Raj.) Presently Posted As Nurse Grade 2Nd, At Phc Guda Bhagwandas, Block, Nagaur, District Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Director (Non-Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur.

4. The Zila Parishad, Through Its Chief Executive Officer, Nagaur.

5. Chief Medical And Health Officer, Nagaur.

6. Block Chief Medical Officer, Nagaur.

7. The Medical Officer In-Charge, Primary Health Centre Guda Bhagwandas, Block Nagaur, District Nagaur (Raj.).

----Respondents

For Petitioner(s) : Mr. Yashpal Khileree. For Respondent(s) : Mr. K. S. Rajpurohit, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

06/10/2021

Learned counsel for the petitioner submits that the impugned

transfer order dated 30.09.2021 (Annex.-3) is clearly contrary to

judgment of this Court dated 15.01.2020, rendered in the case of

Kiran Kumari Vs. State & Ors. (SBCWP No.14964/2019).

(2 of 2) [CW-14182/2021]

The matter requires consideration.

Issue notice. Issue notice of the stay application also.

Mr. K. S. Rajpurohit, accepts notice on behalf of the

respondents and prays for some time to complete his instructions.

List this case on 26.10.2021.

Meanwhile, effect and operation of the impugned order dated

30.09.2021 (Annex.-3) shall remain stayed qua the petitioner.

Connect with S.B. Civil Writ Petition Nos. 13423/2021,

13453/2021.

(ARUN BHANSALI),J 347-Sachin/-

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