Gaffur Khan vs State Of Rajasthan
2021 Latest Caselaw 15538 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 110/2021

Gaffur Khan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr B.Ray Bishnoi For Respondent(s) : Mr N.S. Bhati, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

05/10/2021

Admit. Issue notices.

Send for the record.

(RAMESHWAR VYAS),J (SANDEEP MEHTA),J

41-MMA/-

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