Mohammad Khan vs State Of Rajasthan
2021 Latest Caselaw 15534 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 109/2021

Mohammad Khan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr M.S. Soni For Respondent(s) : Mr N.S. Bhati, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

05/10/2021

Admit. Issue notices.

Send for the record.

Learned Public Prosecutor may file reply to the Application

for Suspension of Sentence by the next date.

List the application after the record is received.

(RAMESHWAR VYAS),J (SANDEEP MEHTA),J

40-MMA/-

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