Sunil Kumar @ Sonu Sethi vs State Of Rajasthan
2021 Latest Caselaw 15532 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 10963/2021

Sunil Kumar @ Sonu Sethi S/o Sh. Mukand Lal, Aged About 42 Years, 50-C Block, Ward No. 14 Sri Karanpur Tehsil Sri Karanpur, Dist. Sri Ganganagar. (Presently Lodged At Sub Jail, Sri Karanpur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Jaikishan Haniya For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Having heard learned counsel for the petitioner and after

going through the material available on record, no case for grant

of interim bail is made out.

Hence, the interim bail application preferred by the petitioner

under Section 439 Cr.P.C. is rejected.

(VIJAY BISHNOI),J

Surabhii/212-

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