Sandeep Soni vs State Of Rajasthan
2021 Latest Caselaw 15530 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3191/2021

Sandeep Soni

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr G.R. Goyal For Respondent(s) : Mr N.S. Bhati, AGA Mr Kailash Singhvi on behalf of Mr C.S. Kotwani for respondent No.3

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

05/10/2021

List before another Bench, of which one of us (Justice

Sandeep Mehta) is not a member.

(RAMESHWAR VYAS),J (SANDEEP MEHTA),J

39-MMA/-

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