M/S Shiv Prabha Diesels vs Executive Director
2021 Latest Caselaw 15529 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13879/2021

M/s Shiv Prabha Diesels

----Petitioner Versus Executive Director & Ors.

----Respondents

For Petitioner(s) : Mr. Sushil Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Issue notice. Issue notice of stay petition as well,

returnable on 26th October, 2021 and be given 'dasti' to

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

254-msrathore/-

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