Amra vs State
2021 Latest Caselaw 15515 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Stay No. 2983/2017

Amra

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ram Nivas Choudhary For State : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/10/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J Nikhil/169

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