Ramniwas vs State Of Rajasthan
2021 Latest Caselaw 15513 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4237/2021

Ramniwas S/o Shri Kishnaram Bishnoi, Aged About 30 Years, R/o 170 Nandra, Kolayat, District Bikaner, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Bhadur Singh, R/o Nandra, Kolayat, District Bikaner, Rajasthan.

----Respondents

For Petitioner(s) : Mr. C.S. Kotwani For State : Mr. Gaurav Singh, PP assisted by Avinash Godara

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/10/2021

Counsel for the petitioner does not want to press this Misc.

Petition.

Accordingly, the same is dismissed as withdrawn.

Stay petition stands disposed of.

(PANKAJ BHANDARI),J Nikhil-Nirmala/ 24

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