Smt. Santosh Verma vs Govind
2021 Latest Caselaw 15510 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14075/2019

Smt. Santosh Verma

----Petitioner Versus Govind

----Respondent

For Petitioner(s) : Mr. V.D. Gaur For Respondent(s) : Mr. Aaidan Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

List on 20.10.2021.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

7-Arun/-

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