Rajnish Chandel vs State Of Rajasthan
2021 Latest Caselaw 15508 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5295/2021

Rajnish Chandel

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Naresh Katri for Mr. Love Jain For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/10/2021

List this matter on 21.10.2021.

(PANKAJ BHANDARI),J Nikhil-Nirmala/ 47

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