Ajmer Vidhyut Vitran Nigam ... vs Jethu Devi
2021 Latest Caselaw 15504 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 249/2021

1. Ajmer Vidhyut Vitran Nigam Limited, Sub Division Office Kuchaman City, District Nagaur Through Its Assistant Engineer (Rural).

2. Ajmer Vidhyut Vitran Nigam Limited, Chief/controller Office, Rawatbhata Road, Ajmer through its Managing Director.

----Appellants/Defendants Versus

1. Smt. Jethu Devi W/o Shri Haribaksh,

2. Haribaksh S/o Late Shri Kojaram,

3. Smt. Santra Devi W/o Late Shri Mahesh Kumar, All R/o. Village Post Indali, Tehsil Nawa, District Nagaur

----Respondents/Plaintiffs

For Appellant(s) : Mr. M. S. Rathore For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 05/10/2021

Issue notice, returnable on 27.10.2021.

Call for the record.

Meanwhile and till the next date, the judgment dated

19.04.2021 passed by Additional District Judge No.1, Parbatsar,

District Nagaur in Civil Suit No.11/2013 (CIS NO.490/2014) is

stayed subject to the condition that the appellants shall deposit

50% of the amount awarded by the Tribunal within a period of

three weeks from today.

(VINIT KUMAR MATHUR),J 147-SunilS/-

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