State Of Rajasthan vs Ghewarsingh
2021 Latest Caselaw 15500 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Crl Death Reference No. 1/2018

State Of Rajasthan

----Petitioner Versus Ghewarsingh

----Respondent Connected With D.B. Criminal Appeal (Db) No. 167/2018 Ghewarsingh

----Petitioner Versus State

----Respondent D.B. Criminal Appeal (Db) No. 201/2018 Sarwan Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Dhirendra Singh For Respondent(s) : Mr Anil Joshi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

05/10/2021

Learned Public Prosecutor states that he is not having the file

of the case.

List on 21.10.2021, as prayed.

(RAMESHWAR VYAS),J (SANDEEP MEHTA),J

1-MMA/-

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