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M/S Capative Foods Pvt. Ltd vs State Of Rajasthan
2021 Latest Caselaw 15414 Raj

Citation : 2021 Latest Caselaw 15414 Raj
Judgement Date : 4 October, 2021

Rajasthan High Court - Jodhpur
M/S Capative Foods Pvt. Ltd vs State Of Rajasthan on 4 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12210/2021

M/s Capative Foods Pvt. Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajeev Rajpurohit For Respondent(s) : Mr. Jitendra Mohan Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

List on 21st October, 2021 along with SBCWP

No.12355/2021.

(VIJAY BISHNOI),J

38-Arun/-

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