Rakesh vs Icici Lombard Gen.Ins.Co.Ltd. ...
2021 Latest Caselaw 15411 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 843/2016

Rakesh

----Appellant Versus Icici Lombard Gen.ins.co.ltd. And Ors.

----Respondents

For Appellant(s) : Mr. Arun Dadhich for Mr. Anuj Sahlot For Respondent(s) : Mr. Jagdish Vyas

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

04/10/2021

Learned counsel for the respondent submits that against the

judgment and award dated 21.05.2015, today, he has filed the

cross-objection of the appeal in the office.

Learned counsel for the appellant seeks some time to

complete his instructions.

Time prayed for is allowed.

List the matter after one week along with Cross Objection.

(VINIT KUMAR MATHUR),J 207-SunilS/-

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