Citation : 2021 Latest Caselaw 15373 Raj
Judgement Date : 4 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12229/2021
1. Suresh S/o Madhu Lal Adopted Son Of Bhanwar Lal, Since Deceased, Through His Legal Representatives-
2. Ravi Kumar S/o Suresh, Aged About 26 Years, By Caste Suthar, Resident Of Sutharo-Ki-Kuiya, Opposite Apna Guest House, Old Udaipur Road, Nimbaheda, District Chittorgarh.
3. Smt. Anita W/o Suresh, Aged About 55 Years, By Caste Suthar, Resident Of Sutharo-Ki-Kuiya, Opposite Apna Guest House, Old Udaipur Road, Nimbaheda, District Chittorgarh.
4. Parvati D/o Bhanwar Lal W/o Kanhaiya Lal, Aged About 62 Years, By Caste Suthar, Resident Of Near Sindhi Dharmshala, Neemach Road, Chhoti Sadari, District Chittorgarh.
5. Puran Mal S/o Badri Lal, Since Deceased, Through His Legal Representatives-
6. Deepak Kumar S/o Puran Mal, Aged About 40 Years, By Caste Suthar, Resident Of Near Sindhi Dharmshala, Neemach Road, Chhoti Sadari, District Chittorgarh.
7. Vishal Kumar S/o Puran Mal, Aged About 38 Years, By Caste Suthar, Resident Of Near Sindhi Dharmshala, Neemach Road, Chhoti Sadari, District Chittorgarh.
8. Pratibha D/o Puran Mal W/o Kamlesh Suthar, Aged About 36 Years, Resident Of Nimbaheda, District Chittorgarh. Presently Resides At Near Prakash Talkies, Mobile Shop, Ujjain (Madhya Pradesh).
9. Shanti Lal S/o Badri Lal, Aged About 70 Years, By Caste Suthar, Resident Of Sutharo-Ki-Kuiya, Opposite Apana Guest House, Old Udaipur, Nimbaheda, District Chittorgarh.
10. Madan Lal S/o Badri Lal, Since Deceased, Through His Legal Representatives-
11. Laxmi Bai W/o Madan Lal, Aged About 75 Years, By Caste Suthar, Resident Of Adarsh Colony, Near Police Chowki, Nimbaheda, District Chittorgarh.
12. Bal Krishan @ Bal Kishan S/o Madan Lal, Aged About 50 Years, By Caste Suthar, Resident Of Adarsh Colony, Near
(2 of 3) [CW-12229/2021]
Police Chowki, Nimbaheda, District Chittorgarh.
13. Vinod S/o Madan Lal, Aged About 48 Years, By Caste Suthar, Resident Of Adarsh Colony, Near Police Chowki, Nimbaheda, District Chittorgarh.
14. Sunita D/o Madan Lal, Aged About 44 Years, By Caste Suthar, Resident Of Adarsh Colony, Near Police Chowki, Nimbaheda, District Chittorgarh.
15. Manohar S/o Madan Lal, Aged About 40 Years, By Caste Suthar, Resident Of Adarsh Colony, Near Police Chowki, Nimbaheda, District Chittorgarh.
16. Vishnu S/o Ganpat Lal Suthar, Aged About 51 Years, Resident Of Opposite Ratanraj Sen Nagar, College Road, Near Divakar Colony, Nimbaheda, District Chittorgarh.
17. Jagdish S/o Ganpat Lal Suthar, Aged About 49 Years, Resident Of Sutharo-Ki-Kuiya, Opposite Apna Guest House, Old Udaipur Road, Nimbaheda, District Chittorgarh.
18. Maadhu Lal S/o Badri Lal, Aged About 75 Years, By Caste Suthar, Resident Of Sutharo-Ki-Kuiya, Opposite Apna Guest House, Old Udaipur Road, Nimbaheda, District Chittorgarh.
----Petitioners Versus
1. Smt. Afifunnisa Begum D/o Nawab Mohammad Ibrahim Ali Khan, W/o Mustaq Ahmad Khan, Since Deceased Through Her Legal Representatives-
2. Saleem Ahmad S/o Mustaq Ahmad Khan, By Caste Musalman, Resident Of Begam Baag Road, Tonk.
3. Mst. Parveen Khan D/o Mustaq Ahmad Khan W/o Shamsher Ahamad Khan, By Caste Musalman, Resident Of Begam Baag Road, Tonk.
4. State Of Rajasthan, Through Tehsildar, Nimbaheda, District Chittorgarh.
----Respondents
For Petitioner(s) : Mr. Sanjay Nahar
HON'BLE MR. JUSTICE VIJAY BISHNOI
(3 of 3) [CW-12229/2021]
Judgment / Order
04/10/2021
Issue notice. Issue notice of stay application also. Notices
are made returnable within four weeks.
In the meantime, the appellate authority is directed not to
pass final order in the appeal.
Connect with SBCWP No. 12448/2021.
(VIJAY BISHNOI),J
246-mohit/-
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