Gera @ Geru Lal vs State Of Rajasthan
2021 Latest Caselaw 15357 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12760/2021

Gera @ Geru Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Arvind Vyas For Respondent(s) : Mr. Mrigraj Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Learned counsel Mr. Mrigraj Singh Rathore is appearing on

behalf of respondent Nos.1 to 3 as caveator. Copy of the writ

petition be supplied to him during the course of the day.

List after three weeks.

(VIJAY BISHNOI),J

Surabhii/92-

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