Mohammed Ramzan vs State Of Rajasthan
2021 Latest Caselaw 15346 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 332/2021

1. Mohammed Ramzan S/o Chand Mohammed, Aged About 28 Years, Makrana P.s. Makrana, District Nagaur. (At Present Lodged In Sub Jail, Merta).

2. Gulab Chand S/o Shankar Lal Ginvariya, Aged About 27 Years, Jhalra Talab, Makrana, P.s. Makrana, District Nagaur. (At Present Lodged In Sub Jail, Merta).

----Appellants Versus

1. State Of Rajasthan, Through P.p.

2. Mana Ram S/o Nathu Ram, By Caste Gavariya, R/o Makrana, Tehsil Makrana, District Nagaur.

----Respondents

For Appellant(s) : Mr. Ravindra Kumar Acharya For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal appeal

at this stage.

Accordingly, this criminal appeal preferred by the petitioner

is dismissed as not pressed at this stage.

(VIJAY BISHNOI),J

259-Arun/-

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