Rajeshwar Book Binder vs Shriram City Union Finance Ltd
2021 Latest Caselaw 15336 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13568/2021

Rajeshwar Book Binder

----Petitioner Versus Shriram City Union Finance Ltd.

----Respondent

For Petitioner(s) : Mr. Jai Kishan Bhaiya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

After attempting to argue the matter for quite some

time, learned counsel for the petitioner prays for some

more time to convince this Court that despite availability

of remedy under the Securitization and Reconstruction of

Financial Assets and Enforcement of Security Interest

Act, 2002, this writ petition is maintainable.

List on 20.10.2021, as prayed.

(VIJAY BISHNOI),J

123-msrathore/-

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