Rakamchand vs Smt. Rukmani
2021 Latest Caselaw 15295 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13164/2021

1. Rakamchand S/o Shri Vitthla Ji, Aged About 70 Years, Resident Of Village Dalkiya, Tehsil And District Banswara.

2. Nanji S/o Shri Vitthla Ji, Aged About 59 Years, Resident Of Village Shyampura, Tehsil And District Banswara.

3. Ramesh S/o Shri Vitthla Ji, Aged About 53 Years, Resident Of Village Shyampura, Tehsil And District Banswara.

4. Tulsi (Basanti) W/o Shri Ramesh, Aged About 49 Years, Resident Of Village Shyampura, Tehsil And District Banswara.

5. Anu D/o Shri Ramesh, Aged About 32 Years, Resident Of Village Shyampura, Tehsil And District Banswara.

6. Sonu D/o Shri Ramesh, Aged About 28 Years, Resident Of Village Shyampura, Tehsil And District Banswara.

----Petitioners Versus Smt. Rukmani W/o Shri Ganpat Lal Labana, Resident Of Village Garhi District Banswara At Present Residing At Village Shyampura Tehsil And District Banswara.

----Respondent

For Petitioner(s) : Mr. Mahendra Trivedi

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

01/10/2021

Learned counsel for the petitioner does not want to press

this writ petition, however, seeks liberty for the petitioner to file a

fresh application before the trial court as per law.

Hence, this writ petition is dismissed as not pressed with

liberty sought for.

(VIJAY BISHNOI),J

102-mohit/-

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