Citation : 2021 Latest Caselaw 15271 Raj
Judgement Date : 1 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13714/2021
1. Ganpati Private Industrial Training Institute, Ajmer, Sarmalia Choraya Thikrana Gujran, Beawar President Sarita Kantia W/o Shri Ajay Prakash Kantia, Aged About 57 Years, R/o Ganpati Nagar, Sankhla Colony, Beawar, District Ajmer, Rajasthan.
2. Global Private Industrial Training Institute, Karali, Kotputli, District Jaipur, Rajasthan Through Secretary Ashok Kumar Meena S/o Shri Sadhuram Meena, Aged About 38 Years, R/o Village Panch Pahadi, Premnagar, Tehsil Paota, District Jaipur, Rajasthan.
3. Shri Laxmi Private Industrial Training Institute, Chhabra, Baran, Salpura Road, Tehsil Chhabra, District Baran, Rajasthan Through President Hari Om Nagar S/o Shri Satyanarayannagar, Aged About 35 Years, R/o Dhabda, District Baran, Rajasthan.
4. Maa Saraswati Private Industrial Training Institute, Baran, Opposite Van Vibhag, District Baran, Rajasthan, Through Secretary Lokesh Sharma S/o Shri Babulal Sharma, Aged About 35 Years, R/o Village / Post Baniyan, Tehsil / District Dausa, Rajasthan.
5. Bohara Private Industrial Training Institute, Behind P.g.
College, Tehsil Dausa, District Dausa, Rajasthan Through President Kedar Prasad Sharma S/o Shri Ram Kishore Sharma, Aged About 30 Years, R/o Ganga Vihar Colony, District Dausa, Rajasthan.
6. Shree Jagdish Bohra Private Industrial Training Institute, Ganga Vihar Colony, District Dausa, Rajasthan Through Authorized Person Subhash Chandra Sharma S/o Shri Kalyan Sahay, Aged About 46 Years, R/o Anand Colony, District Dausa, Rajasthan.
7. Jagdish Prasad Bohra Private Industrial Training Institute, Ricoo Industrial Area, Somnath Nagar, District Dausa, Rajasthan Through Sita Devi D/o Shri Bhauri Lal Sharma, Aged About 45 Years, R/o Anand Colony, District Dausa, Rajasthan.
8. Pilibanga Private Industrial Training Institute, Pilibanga, District Hanumangarh, Rajasthan Through President Rakesh Kumar Ahauja S/o Shri Har Bhagwan Ahuja, Aged
(2 of 2) [CW-13714/2021]
About 47 Years, R/o 19, Gaushala Road, Abohar, District Fajilka Punjab.
9. Jaya Private Industrial Training Institute, Sarna Dungar Industrial Area, District Jaipur, Rajasthan Through President Pappu Lal Meena S/o Shri Ramjilal Meena, Aged About 30 Years, R/o Nayawas, Nagal, Rajavtan, Tehsil Rahuwas, District Dausa, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Technical Education, Government Of Rajasthan, Jaipur.
2. The Director (Training), Directorate, Technical Education Rajasthan, Jodhpur.
----Respondents
For Petitioner(s) : Mr. M.A. Siddiqui For Respondent(s) : Mr. Manish Vyas, AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
01/10/2021
Issue notice. Issue notice of stay application also.
Mr. Manish Vyas, AAG is directed to accept notice on
behalf of all the respondents.
Meanwhile, the respondents are restrained to insist for
renewal of bank guarantee from the petitioner-institutions
and further they are restrained to take any action against
them.
Connect with SBCWP Nos.13310/2020 and 12345/2020.
(VIJAY BISHNOI),J
150-Arun/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!