Akash Safela S/O Dayaram vs State Of Rajasthan
2021 Latest Caselaw 7073 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous 4th Bail Application No.
                                                            19092/2021

                                    Akash Safela S/o Dayaram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sunil Tyagi, through VC For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/11/2021

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /12

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