Editor Dainik Bhaskar Jaipur vs Ganesha Ram Jat And Others
2021 Latest Caselaw 7024 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      S.B. Civil First Appeal No.20/2016

                                   Editor Dainik Bhaskar Jaipur
                                                                                                       ----Appellant
                                                                        Versus
                                   Ganesha Ram Jat And Others
                                                                                                     ----Respondent

For Appellant(s) : Mr. Nitish Bagri For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

29/11/2021

Application for early listing of the appeal is allowed.

Admit.

Issue notice of the appeal as well as stay application,

returnable within six weeks.

Call for the record.

In the meanwhile, the operation of judgment and decree

dated 19.09.2015 shall remain stayed.

(SANJEEV PRAKASH SHARMA),J

SAURABH/84

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