Sunil Bansal vs State Of Rajasthan And Anr
2021 Latest Caselaw 7016 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4627/2015

                                    Sunil Bansal
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan And Anr
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Arvind Kumar Gupta For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/11/2021

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /150

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