Dr. Jayanti Mala W/O Shri Prabhat ... vs State Of Rajasthan
2021 Latest Caselaw 7013 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 7832/2019

                                    Dr. Jayanti Mala W/o Shri Prabhat Kanvaria, D/o Shri Surajmal
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 3847/2019 Geeta D/o Shri Ghasiram Fulwariya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Indresh Sharma Mr. Sudhir Jain For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/11/2021

List these matters after two weeks.

Till then, interim order, if any, in Criminal Misc. Petition No.

3847/2019 shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /107-108

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