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Prashant Sharma S/O Vimal Kumar ... vs State Of Rajasthan
2021 Latest Caselaw 7012 Raj/2

Citation : 2021 Latest Caselaw 7012 Raj/2
Judgement Date : 29 November, 2021

Rajasthan High Court
Prashant Sharma S/O Vimal Kumar ... vs State Of Rajasthan on 29 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 8086/2019

                                    Prashant Sharma S/o Vimal Kumar Sharma
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Shailesh Prakash Sharma For Complainant(s) : Mr. Samarth Sharma For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/11/2021

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /160

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