Bhagwati Shankar Nagar S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 7010 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2168/2021

                                    Bhagwati Shankar Nagar S/o Shri Madan Shankar,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Nikhil Sharma for Mr. Tushar Pareek For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/11/2021

Issue notice to the complainant-respondent.

Rule is made returnable within four weeks.

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /27

Powered by TCPDF (www.tcpdf.org)