Vikas @ Vicky S/O Jagdish vs State Of Rajasthan
2021 Latest Caselaw 6903 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            11507/2021

                                   Vikas @ Vicky S/o Jagdish
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/11/2021

No one has put in appearance on behalf of the counsel for

the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /13

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