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Roopram S/O Udai Singh vs State Of Rajasthan
2021 Latest Caselaw 6901 Raj/2

Citation : 2021 Latest Caselaw 6901 Raj/2
Judgement Date : 24 November, 2021

Rajasthan High Court
Roopram S/O Udai Singh vs State Of Rajasthan on 24 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7624/2021

                                     Roopram S/o Udai Singh and Ors.
                                                                                                     ----Petitioners
                                                                      Versus
                                     State Of Rajasthan, Through P.p. and Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Uma Shanker Pandey For Respondent(s) : Mr. Rajeev Kumar Sharma For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/11/2021

List this matter on 07.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /88

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