Citation : 2021 Latest Caselaw 6893 Raj/2
Judgement Date : 24 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Third Bail Application No.
15833/2021
Naresh Kumar S/o Shri Jeetram @ Jeetaram
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Pradeep Bochaliya For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
24/11/2021
Time is sought on behalf of the counsel for the petitioner.
List this matter after four weeks.
(PANKAJ BHANDARI),J
ARTI SHARMA /19
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