Pinki Yadav W/O Pradeep Kumar ... vs Station House Officer Police ...
2021 Latest Caselaw 6858 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1267/2019

                                   Pinki Yadav W/o Pradeep Kumar Yadav, D/o Shri Munshi Ram
                                   Yadav, R/o Chatarpura, Tehsil Bansoor, District Alwar, Presently
                                   R/o Shahpur, Tehsil Bansoor, District Alwar.
                                                                                                            ----Petitioner
                                                                        Versus
                                   1. Station House Officer Police Station Bansoor, Alwar, Tehsil
                                   Banoosr, District Alwar.
                                   2. Pradeep         Kumar   Yadav       S/o     Shri     Sadhuram          Yadav     R/o
                                   Chatarpura, Tehsil Bansoor, Distt. Alwar.
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Manish Kumar Saini For Respondent(s) : Mr. Jai Kishan Yogi For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/11/2021

Matter comes up on an application for withdrawing the

present criminal misc. petition.

Application for withdrawing the Petition is allowed.

Accordingly, Criminal Misc. Petition is dismissed as

withdrawn. Stay application also stands disposed.

(PANKAJ BHANDARI),J

ARTI SHARMA /150

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