Pradeep Choudhary S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6857 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                 17439/2021

                                   Pradeep Choudhary S/o Late Shri Hari Singh Choudhary
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Public Prosecutor.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. R.K. Mathur, Sr. Adv. with Mr. Prahlad Sharma For Complainant(s) : Mr. Surendra Singh Sunda For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/11/2021

List this matter after one month.

(PANKAJ BHANDARI),J

ARTI SHARMA /9

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