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M/S Ghiyas Bhagat Bhawan vs Smt Kusumlata Rawat W/O (Lt) Manak ...
2021 Latest Caselaw 6813 Raj/2

Citation : 2021 Latest Caselaw 6813 Raj/2
Judgement Date : 22 November, 2021

Rajasthan High Court
M/S Ghiyas Bhagat Bhawan vs Smt Kusumlata Rawat W/O (Lt) Manak ... on 22 November, 2021
Bench: Inderjeet Singh
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8641/2019

                                   M/s Ghiyas Bhagat Bhawan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Smt Kusumlata Rawat W/o (Lt) Manak Chand Rawat
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Abhinav Sharma through V.C. For Respondent(s) : Ms. Suruchi Kasliwal, through V.C.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

22/11/2021

Counsel for the petitioner seeks one week's time to place on

record the copy of the judgment passed by the learned trial Court

in earlier eviction proceeding between the parties.

List on 03.12.2021.

(INDERJEET SINGH),J

CHETNA BEHRANI /66

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