Nitesh Rohila vs State Of Raj And Anr
2021 Latest Caselaw 6811 Raj/2

Citation : 2021 Latest Caselaw 6811 Raj/2
Judgement Date : 22 November, 2021

Rajasthan High Court

Nitesh Rohila vs State Of Raj And Anr on 22 November, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1146/2018

                                   Nitesh Rohila
                                                                                                          ----Petitioner
                                                                           Versus
                                   State Of Raj And Anr
                                                                                                        ----Respondent

For Petitioner(s) : Ms. Malti for Mr. Tanveer Ahamad For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/11/2021

Counsel for the petitioner has placed on record the

compromise arrived at between the parties and the same is taken

on record.

No one has put in appearance on behalf of the counsel for

the complainant.

List this matter on 30.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /176