Nizamuddin vs State Of Raj And Anr
2021 Latest Caselaw 6806 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 3135/2018

                                    Nizamuddin
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Raj And Anr
                                                                                                       ----Respondent

For Petitioner(s) : Ms. Rashmi Jain For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/11/2021

List this matter tomorrow i.e. on 23.11.2021 at 2.00 pm.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /177

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