Rajaram Gurjar S/O Bhayram vs State Of Rajasthan
2021 Latest Caselaw 6773 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

     S.B. Criminal Miscellaneous (Petition) No. 7293/2021

Rajaram Gurjar S/o Bhayram, Aged About 43 Years, R/o
Masalpur Chungi Mod, Police Station Kotwali, District Karoli.
                                                                      ----Petitioner
                                      Versus
1.         State Of Rajasthan, Through P.p.
2.         Madan Mohan S/o Sh. Kedar Lal, R/o Village Chatikana,
           District Karauli (Raj).
                                                                   ----Respondents

For Petitioner(s) : Mr. Vijay Singh Yadav For Complainant(s) : Mr. Mukesh Pal Jadoun For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/11/2021

1. Petitioner has preferred this criminal misc. petition under

Section 482 Cr.P.C. seeking quashing of F.I.R. No.281/2020,

registered at Police Station Karauli, District Karauli.

2. It is contended by counsel for the petitioner that the offences

are compoundable. Parties have amicably settled their dispute and

complainant does not wish to proceed further with the F.I.R.

3. Complainant alongwith his counsel is present in person in the

Court, who has not disputed the fact of parties having entered into

compromise and he does not wish to proceed further with the

F.I.R.

4. I have considered the contentions.

5. Since offences are compoundable and parties have amicably

settled their dispute and complainant does not wish to proceed

(2 of 2) [CRLMP-7293/2021]

further with the F.I.R., present criminal misc. petition deserves to

be and is accordingly, allowed.

6. Accordingly, Criminal Misc. Petition is allowed and F.I.R.

No.281/2020, registered at Police Station Karauli, District Karauli

is quashed. Stay application also stands disposed.

7. A copy of this order be sent to the concerned S.H.O.

(PANKAJ BHANDARI),J

ARTI SHARMA /79

Powered by TCPDF (www.tcpdf.org)