Buddhi Prakash Goyanka S/O Late ... vs Ramgopal Goyanka S/O Ramdev ...
2021 Latest Caselaw 6761 Raj/2

                                                             (1 of 1)                                     [CSA-116/2020]


                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Second Appeal No.116/2020

                                    Buddhi Prakash Goyanka S/o Late Shri Shankar Lal Goyanka
                                                                                                      ----Appellant
                                                                        Versus
                                    Ramgopal Goyanka S/o Ramdev Goyanka & Others
                                                                                                    ----Respondent

For Appellant(s) : Mr. Nirmal Kumar Goyal For Respondent(s) : Mr. Arun Singh Shekhawat

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

20/11/2021

Learned counsel for the appellant shall place on record the

judgments dated 28.09.1979 & 18.07.2019 for perusal of this

Court.

Application for subsequent incidents and additional

documents shall be considered on the next date.

List this case again on 13.12.2021.

Interim order, if any, shall continue.

(SANJEEV PRAKASH SHARMA),J

Karan/45

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