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M/S Sharma Enterprises vs Jaipur Zila Dugdh Utpadak Sahkari ...
2021 Latest Caselaw 6732 Raj/2

Citation : 2021 Latest Caselaw 6732 Raj/2
Judgement Date : 20 November, 2021

Rajasthan High Court
M/S Sharma Enterprises vs Jaipur Zila Dugdh Utpadak Sahkari ... on 20 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 83/2021

                                   M/s Sharma Enterprises
                                                                                                     ----Petitioner
                                                                      Versus
                                   Jaipur Zila Dugdh Utpadak Sahkari Sangh Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Arvind Gupta For Respondent(s) : Mr. Gunjan Pathak

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

It is informed by counsel for the non-applicant that he has

already filed counter to the arbitration application today itself.

It is also informed that identical cases are also pending in

the High Court.

Office is directed to tag the counter and list all the identical

matters on 10.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /34

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