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Pawan Kumar S/O Lalaram B/C ... vs Smt Babita W/O Sh. Pawan, D/O Sh. ...
2021 Latest Caselaw 6706 Raj/2

Citation : 2021 Latest Caselaw 6706 Raj/2
Judgement Date : 20 November, 2021

Rajasthan High Court
Pawan Kumar S/O Lalaram B/C ... vs Smt Babita W/O Sh. Pawan, D/O Sh. ... on 20 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1781/2019

                                    Pawan Kumar S/o Lalaram
                                                                                                         ----Petitioner
                                                                          Versus
                                    Smt Babita W/o Sh. Pawan, D/o Sh. Brijendra
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Deen Dayal Sharma For Respondent(s) : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /200

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