Vijendra Son Of Amar Chand vs State Of Rajasthan
2021 Latest Caselaw 6705 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1152/2021

                                    Vijendra Son Of Amar Chand
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 2401/2021 Manoj S/o Vijendra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinod Kumar For Respondent(s) : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

List these matters after two weeks.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /203-204

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