Mukesh Kumar Bairwa S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6680 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 13255/2021

                                   Mukesh Kumar Bairwa S/o Late Shri Jagan Bairwa
                                                                                                         ----Petitioner
                                                                         Versus
                                   State Of Rajasthan & Ors
                                                                                                      ----Respondents

For Petitioner(s) : Mr. H. V. Nandwana with Mr. Prem Chand Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

18/11/2021

Learned counsel for the petitioner submits that being Gram

Sewak, he is entitled for the pay-scale of Panchayat Extension

Officer as first selection grade on completion of nine years of

service. He relies upon a judgment passed by Coordinate Bench of

this Court dated 18.3.2010 in S.B. C.W.P. No.1239/1997

[Rameshwar Prasad Dixit Vs. State of Rajasthan & Ors.] and other

connected matters in support of his submissions.

Issue notice of the writ petition as well as stay application.

Rule is made returnable by five weeks. Notices be filed in two

sets. One set of notices be sent through registered post with

acknowledgment due. Steps to be taken within a week.

(MAHENDAR KUMAR GOYAL),J

AARZOO ARORA /125

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