Ramnarayan S/O Sh. Bhagirath ... vs State Of Rajasthan
2021 Latest Caselaw 6546 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6862/2021

                                    Ramnarayan S/o Sh. Bhagirath Bagriya, R/o Lakhawas, Police
                                    Station Phagi District Jaipur. Power Of Attorney Hlder Of
                                    Ramkishan S/o Sh. Chhitar Jat, R/o Gram Thoriyo Ki Dhani,
                                    Gopal Nagar, Ladana, Police Station Phagi, District Jaipur.
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Assistant      Engineer         (    Mining        Engineer     ),   Mining
                                            Department, Jaipur.
                                    3.      R.t.o, Jaipur.
                                    4.      S.h.o Police Station Phagi, District Jaipur.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Amit Ratnawat For State : Mr. Sher Singh Mahla, PP For Mining and : Mr. Zakir Husain, Addl. Govt. Counsel Forest Department

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

Counsel for the petitioner does not want to press this Misc.

Petition.

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

Stay application stands disposed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /458

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