Gattu S/O Unkar vs State Of Rajasthan
2021 Latest Caselaw 6537 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 726/2021

                                    Gattu S/o Unkar, R/o Village Natawa, Hindoli District - Bundi.
                                    Rajasthan.
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Public Prosecutor.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Bal Mukund for Mr. B. L. Dhakar For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

Counsel for the petitioner does not want to press this Misc.

Petition.

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /95

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