Chaturbhuj @ Bablu S/O Prahlad vs State Of Rajasthan
2021 Latest Caselaw 6536 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 731/2021

                                    Chaturbhuj @ Bablu S/o Prahlad, R/o Sitapura, Police Station
                                    Duni, District -Tonk, Rajasthan. (Power Attorney Holder)
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Bal Mukund for Mr. B. L. Dhakar For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

Counsel for the petitioner does not want to press this Misc.

Petition.

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /96

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