Ganesh Jat S/O Sh. Rameshwar ... vs State Of Rajasthan
2021 Latest Caselaw 6534 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 5034/2021

                                    Ganesh Jat S/o Sh. Rameshwar Choudhary
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Amit Ratnawat For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

Matter is de-tagged from the present bunch of matters.

List this matter separately on 30.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /66

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