Kajodi Devi Wife Of Late Shri Ram ... vs State Of Rajasthan
2021 Latest Caselaw 6524 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7270/2021

                                   Kajodi Devi Wife Of Late Shri Ram Chandra Meena and Anr.
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan and Ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Laxmikant Sharma For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

It is contended by counsel for the petitioners that petitioners

are living in live-in-relationship.

Issue notice to the Respondent No.6.

In the meantime, Respondent No.4 is directed to ensure that

no harm is caused to the petitioners from their relatives.

List this matter after service.

(PANKAJ BHANDARI),J

CHANDAN-ARTI SHARMA /801

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