Hemraj Gurjar S/O Shri Kalyan ... vs State Of Rajasthan
2021 Latest Caselaw 6485 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Criminal Writ Petition No. 160/2021

                                    Hemraj Gurjar S/o Shri Kalyan Gurjar, Aged About 37 Years, R/o
                                    Bheru Ji Ke Mandir Ke Pas Bairwa Mohalla Chhari Chhan Dist.
                                    Sawai Madhopur Raj. (Owner Of Tractor Bearing Registration
                                    Number Rj-25-Rb-7043 And Trolley Bearing Registration Number
                                    Rj-25-Ev-1704)
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Arvind Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order

15/11/2021

Learned counsel for the petitioner wants to withdraw this

petition with a request to direct the learned trial Court to decide

the pending application/fresh application under Section 451/457

Cr.P.C. within two weeks.

In view of the urgency involved in the matter, learned

counsel for the State and the Mining Department have not

opposed the prayer.

Accordingly, this petition is dismissed as withdrawn with a

direction to the learned trial Court to decide the pending

application/fresh application, if any, filed by the petitioner under

Section 451/457 Cr.P.C. within two weeks from the date of

application/production of a certified copy of this order.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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