Gordhan Son Of Shri Dhannaram vs Principal Secretary
2021 Latest Caselaw 6414 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12892/2021

                                   Gordhan Son Of Shri Dhannaram
                                                                                                      ----Petitioner
                                                                      Versus
                                   Principal Secretary and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Mukesh Kumar Verma through VC For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

11/11/2021 Learned counsel for the petitioner submits that issue

involved herein is no more res-integra and stands covered by a

co-ordinate Bench judgment of this Court dated 13.04.2017 in

SBCWP No.11104/2016: Panchu Ram Vs. Principal Secretary,

State Enterprises Department and Ors.

Learned counsel for the petitioner is directed to supply two

sets of writ petition in the office of Mr. Rohit Choudhary, learned

Dy.G.C. appearing for the respondents, during course of the day.

List alongwith SBCWP No.2912/2021 after showing name of

Mr. Rohit Choudhary, Dy.G.C. in the cause list.

(MAHENDAR KUMAR GOYAL),J

MADAN/118

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