Surendra Alias Dhanraj vs Suresh Jalwal And Others
2021 Latest Caselaw 6384 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 4648/2012

                                   Surendra Alias Dhanraj S/o Late Shri OmPrakash Kumawat, R/o
                                   Kushal Nagar, Change Gate, Tatgarh Road, Beawar, District-Ajmer
                                   (Raj.) Presently Known as Second RIICO, Gayatri Nagar Beawar,
                                   District-Ajmer (Raj.)

                                                                                  ....Judgment-Debtor/Petitioner

                                                                        Versus

                                   1.     Suresh Jalwal S/o Late Shri OmPrakash Kumawat, R/o
                                   Kushal Nagar, Change Gate, Tatgarh Road, Beawar, District-Ajmer
                                   (Raj.)

                                   2.     Smt. Meenakhsi Verma W/o Shri Basant Kumar D/o Late Shri
                                   OmPrakash Kumawat, R/o 9, Shastri nagar, Bardoli, Gujrat.

                                   3.     Smt. Raj Verma W/o Shri Babu Lal Verma D/o Late Shri
                                   OmPrakash Kumawat, R/o 9, Shastri nagar, Bardoli, Gujrat.

                                   4.     Smt. Aruna Vema W/o Babulal, D/o Late Shri OmPrakash
                                   Kumawat, R/o Soulthamba (Umargaanv) District Gujrat.

                                   5      Smt. Seema Verma W/o Subhkaran Verma D/o Late Shri
                                   OmPrakash Kumawat, R/o Goswami Marg, Pan Bazasr, Guwahati
                                   Assam.

                                                                                   ...Decree Holder/Respondents

For Appellant(s) : Mr. M C Gupta For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order

11/11/2021

Learned counsel for the appellant submits that the appeal

has been rendered infructuous.

Accordingly, the civil misc. appeal is dismissed as having

become infructuous.

(SANJEEV PRAKASH SHARMA),J

NITIN /19

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