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Sooraj @ Baggya Harijan S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6363 Raj/2

Citation : 2021 Latest Caselaw 6363 Raj/2
Judgement Date : 10 November, 2021

Rajasthan High Court
Sooraj @ Baggya Harijan S/O Shri ... vs State Of Rajasthan on 10 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1179/2019

                                    Sooraj @ Baggya Harijan S/o Shri Vinod
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Ms. Neetu Dave For Respondent(s) : Mr. Sher Singh Mhala, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /114

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